LAWS(GJH)-2017-2-220

DHARMESHKUMAR ISHVARBHAI DABHI Vs. STATE OF GUJARAT

Decided On February 14, 2017
Dharmeshkumar Ishvarbhai Dabhi Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) XXXXXXXXX

(2.) XXXXXXXXX

(3.) XXXXXXXXX