GOVARDHANKUMAR THAKOREDAS ASRANI Vs. STATE OF GUJARAT

Referred Judgements :-

HORI RAM SINGH V. EMPEROR [REFERRED TO]
BASIR UL HAQ VS. STATE OF WEST BENGAL [REFERRED TO]
DAULAT RAM VS. STATE OF PUNJAB [REFERRED TO]
STATE V. KATHI UNAD [REFERRED TO]
MAKARADHWAJ SAHU V. STATE [REFERRED TO]
DURGACHARAN NAIK AND ORS V. STATE OF ORISSA [REFERRED TO]
STATE OF U.P. VS. SURESH CHANDRA SRIVASTAVA AND ORS. [REFERRED TO]
STATE OF KARNATAKA VS. HEMAREDDY AND ANR. [REFERRED TO]
RAJENDRANATH CHOUHAN VS. RATNAKAR JAGATI [REFERRED TO]
S. DUTTA V. STATE OF U. P. [REFERRED TO]
K M. MATHEW V. STATE OF KERALA AND ANR. [REFERRED TO]
GOVIND MEHTA V. THE STATE OF BIHAR [REFERRED TO]
PATEL LALJIBHAI SOMABHAI V. THE STATE OF GUJARAT [REFERRED TO]
GOPAL KRISHNA MENON AND ANR. VS. D. RAJA REDDY [REFERRED TO]
M. NARAYANDAS VS. STATE OF KARNATAKA AND ORS. [REFERRED TO]
IQBAL SINGH MARWAH AND ANR. V. MEENAKSHI MARWAH AND ANR. [REFERRED TO]
M.S. AHLAWAT V. STATE OF HARYANA AND ANR. [REFERRED TO]
STATE OF PUNJAB VS. RAJ SINGH AND ANR. [REFERRED TO]
PATEL LALJIBHAI SOMABHAI VS. STATE OF GUJARAT [REFERRED TO]
GOPALAKRISHNA MENON VS. D RAJA REDDY [REFERRED TO]
SURJIT SINGH VS. BALBIR SINGH [REFERRED TO]
STATE OF PUNJAB VS. RAJ SINGH [REFERRED TO]
SACHIDA NAND SINGH VS. STATE OF BIHAR [REFERRED TO]
K VENGADACHALAM VS. K C PALANISAMY [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [REFERRED TO]