V V BARVE Vs. GOVT OF GUJARAT

Referred Judgements :-

MISSISSIPPI VALLEY BARGE LINE COMPANY V/S. UNITED STATES OF AMERICA [REFERRED TO]
UNION OF INDIA VS. P K ROY [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT ANANT KULKARNI [REFERRED TO]
STATE OF UTTAR PRADESH VS. J P CHAURASIA [REFERRED TO]
MEWA RAM KANOJIA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
HARBANS LAL VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. S L DUTTAS [REFERRED TO]
MADHU KISHWAR JULIANA LAKRA VS. STATE OF BIHAR [REFERRED TO]
STATE OF HARYANA VS. JASMER SINGH [REFERRED TO]
ASSOCIATE BANKS OFFICERS ASSOCIATION VS. STATE BANK OF INDIA [REFERRED TO]
S P SHIVPRASAD PIPAL VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. N Y APTE [REFERRED TO]
S I ROOPLAL VS. LT GOVERNOR [REFERRED TO]
KSHETRIYA KISAN GRAMIN BANK VS. D B SHARMA [REFERRED TO]
STATE OF HARYANA VS. TILAK RAJ [REFERRED TO]
GOVERNMENT OF WEST BENGAL VS. TARUN K ROY [REFERRED TO]
M P RURAL AGRICULTURE EXTENSION OFFICERS ASSOCIATION VS. STATE OF MADHYA PRADESH [REFERRED TO]
U P STATE SUGAR CORP LTD VS. SANT RAJ SINGH [REFERRED TO]
UNION OF INDIA VS. MAHAJABEEN AKHTAR [REFERRED TO]
STATE OF KERALA VS. B RENJITH KUMAR [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]
T VENKATESWARULU VS. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAMESH CHANDRA BAJPAI [REFERRED TO]