ADMIRAL FINANCE LIMITED AND 2 Vs. M.V. INFINITY,IMO 8115215 A MOTOR VESSEL FLYING THE FLAG OF LIBERIA PORT OF AND 3

JUDGEMENT

(1.) The applicants - original plaintiffs of Admiralty Suit No.38 of 2015 have prayed as under in this application :

(2.) The intervener who has filed Civil Application (OJ) No.453 of 2016, also prayed for similar prayers, which are as under:

(3.) Heard Mr.Ankit Shah, with Dr.Shrikant Hathi, learned counsel for the plaintiffs of Admiralty Suit No.38 of 2015, Mr.Y.M.Thakkar, learned counsel for respondent No.3 - intervener in Admiralty Suit No.38 of 2015 as well as for the plaintiff of Admiralty Suit No.36 of 2015, Mr.Manav Mehta, with Mr.Dhaval Barot, learned counsel for the plaintiff of Admiralty Suit No.34 of 2015 and applicants of Civil Application (OJ) Nos.442 and 453 of 2016, Ms.Paurami Sheth, learned counsel for the plaintiffs of Admiralty Suit No.7 of 2016 and Mr.Y.N.Ravani, with Ms.Renu Singh, learned counsel for the defendant Vessel.