JAYANTILAL CHIMANLAL PATEL Vs. VADILAL PURSHOTTAMDAS PATEL (DECD.)

JUDGEMENT

(1.) Ms.Ami Patel, learned Advocate for Mr.Vibhuti Nanavati states that Mr.Nanavati has received instructions to appear for the proposed legal heirs of the sole deceased respondent.

(2.) Rule. Ms.Ami Patel, learned Advocate appearing for Mr.Vibhuti Nanavati for the proposed legal heirs waives service of notice of Rule.

(3.) The present civil application has been filed for brining on record the legal heirs of the deceased respondent, who had expired on 05.01.2017.