RAMCHANDRA MULABHAI PADHIYAR Vs. PALANPUR MUNICIPALITY

JUDGEMENT

(1.) Heard learned advocate Mr. Vipul Modi for the petitioner, learned advocate Mr. H.S. Munshaw for the respondents and learned AGP Mr. Jani for the respondent Nos. 3 and 4.

(2.) In present petition, the petitioner has prayed, inter alia that:-

(3.) In support of the relief which is prayed for in the petition, the petitioner has mentioned certain factual backdrops (in light of which the claim is raised) in paragraph Nos. 3.5 to 3.9, which read thus:-