JIGNESHBHAI @ JIGO ASHOKBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Mr. Pratik Jasani, learned advocate states that he has received instruction to appear on behalf of respondent No. 2 - original complainant. He is permitted to file his appearance on behalf of the complainant in the matter.

(2.) With the consent of learned advocates appearing for the respective parties, the matter is taken up for final hearing today.

(3.) Rule. Mr.Rakesh Patel, learned APP and Mr.Pratik Jasani, learned advocate, waive service of rule on behalf of the respective parties.