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LAWS(GJH)-2017-11-194
STATE OF GUJARAT Vs. PRAVIN K. VALA
Decided On November 27, 2017
STATE OF GUJARAT
Appellant
V/S
Pravin K. Vala
Respondents
Referred Judgements :-
A K BINDAL VS. UNION OF INDIA
[REFERRED TO]
MANOJBHAI N. SHAH VS. UNION OF INDIA
[REFERRED TO]
JUDGEMENT
(1.) XXX XXX XXX
(2.) XXX XXX XXX
(3.) XXX XXX XXX
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