MAGANBHAI BALUBHAI Vs. LEELAVATIBEN NAGINBHAI

JUDGEMENT

(1.) On 30th August, 2016, the following order was passed in the main matter;

(2.) Thereafter, it appears that a civil application came to be filed being the Civil Application No.9895 of 2016. On 5th October, 2016, the following order was passed in the said application;

(3.) Thereafter, on 14th November, 2016, the following order was passed;