LAWS(GJH)-2017-3-630

GITABEN SANATBHAI SHAH Vs. SUN PHARMA INDUSTRIES LTD

Decided On March 29, 2017
Gitaben Sanatbhai Shah Appellant
V/S
Sun Pharma Industries Ltd Respondents

JUDGEMENT

(1.) Heard Mr. K.R. Joshi, learned advocates for the appellants and Mr.P.B.Khambholja, learned advocate for the respondent no.2.

(2.) With consent of the parties, the matter is taken up for the final hearing today.

(3.) The married daughters of the original appellant - mother who died on 24.08.2016 have pursued this appeal.