JAYESHBHAI KHEMCHANDBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

HIMATLAL RATILAL RAJYAGOR V. THE STATE OF GUJARAT [RELIED ON]
CENTRAL BUREAU OF INVESTIGATION V. R. S. PAI [RELIED ON]
PRAMOD SHARMA V. STATE OF U.P. [RELIED ON]
GURBACHAN SINGH VS. STATE OF PUNJAB [RELIED ON]
NARAVAN RAO VS. STATE OF ANDHRA PRADESH [RELIED ON]
NOOR KHAN VS. STATE OF RAJASTHAN [RELIED ON]
SATYA NARAIN MUSADI VS. STATE OF BIHAR [RELIED ON]
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA VS. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA [RELIED ON]
SIDHARTHA VASHISHT ALIAS MANU SHARMA VS. STATE NCT OF DELHI [RELIED ON]
CHIMANLAL BHOGILAL SHAH VS. STATE OF GUJARAT [RELIED ON]
V.K. SASIKALA VS. STATE REP. BY SUPERINTENDENT [RELIED ON]
SATISH MEHRA VS. STATE OF N.C.T. OF DELHI [RELIED ON]