(1.) Since the issues raised in both the captioned petitions are the same and the parties are also the same, those were heard analogously and are being disposed of by this common judgment and order.
(2.) The Special Civil Application No. 8225 of 2012 has been filed by the Gujarat Pipavav Port Ltd. praying for the following reliefs:
(3.) For the sake of convenience, the Special Civil Application No. 8225 of 2012 is treated as the lead matter.