(1.) Rule.
(2.) Leave to amend is granted.
(3.) The applicant-complainant has filed this application under Section 5 of the Limitation Act with prayer to condone delay of 35 days in filing the Criminal Miscellaneous Application for restoration of Criminal Appeal No.1757 of 2016.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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