DHARMESH @ DHARMENDRA MEGHABHAI SOLANKI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Learned advocate Ms.Alka Vaniya states at bar that she has instructions to appear for the complainant and seeks permission to file appearance.

(2.) Permission is accordingly granted.

(3.) Rule. Learned A.P.P. waives service of Rule for respondent No.1 - State and learned advocate Ms.Alka Vaniya waives service of Rule for the complainant.