NILAY PARAG JOSHI Vs. STATE OF GUJARAT

Referred Judgements :-

JAGDISH SARAN V. UNION OF INDIA [RELIED ON]
BHAVYA S. DESAI V. STATE OF GUJARAT AND ORS. [RELIED ON]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE AND ORS. V. STATE OF MADHYA PRADESH AND ORS. [RELIED ON]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [RELIED ON]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [RELIED ON]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [RELIED ON]
SUNEEL JATLEY AJAY KUMAR CHAUDHARY MISS MANISHA RATHI MINOR VS. STATE OF HARYANA:MAHARSHI DAYANAND UNIVERSITY ROHTAK:MAHARSHI DAYANAND UNIVERSITY ROHTAK [RELIED ON]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [RELIED ON]
STATE OF MADHYA PRADESH VS. GOPAL D TIRTHANI [RELIED ON]
BHAVYA S DESAI VS. STATE OF GUJARAT [RELIED ON]
AMAN PIYUSH KHANNA VS. STATE OF GUJARAT [RELIED ON]
CHRISTIAN MEDICAL COLLEGE VELLORE VS. UNION OF INDIA [RELIED ON]
STATE OF U.P. & ORS. VS. DR. DINESH SINGH CHAUHAN [RELIED ON]