SUPERINTENDING ENGINEER Vs. ASHWIN VAJUBHAI KAVAIYA

Referred Judgements :-

TITAGHUR PAPER MILLS CO. LTD. V. RAM NARESH KUMAR [REFERRED TO]
CHAIRMAN,BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES,V. RAMJEE [REFERRED TO]
SHAMBHU NATH GOYAL V. BANK OF BARODA [REFERRED TO]
MARTIN BURN LIMITED VS. R N BANERJEE [REFERRED TO]
BENGAL BHATDE COAL CO LIMITED VS. RAM PROBESH SINGH [REFERRED TO]
HIND CONSTRUCTION AND ENGINEERING CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
TATA IRON AND STEEL COMPANY LIMITED VS. S N MODAK [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
MANAGEMENT OF EASTERN ELECTRIC AND TRADING CO VS. BALDEV LAL [REFERRED TO]
LALLA RAM VS. D C M CHEMICAL WORKS LIMITED [REFERRED TO]
SHANKAR CHAKRAVARTI VS. BRITANNIA BISCUIT COMPANY LIMITED [REFERRED TO]
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED VS. RAM GOPAL SHARMA [REFERRED TO]
CHOLAN ROADWAYS LTD VS. G THIRUGNANASAMBANDAM [REFERRED TO]