PRINCIPAL Vs. MANSUKHBHAI ARJANBHAI RACHHADIYA

Referred Judgements :-

PRATIBHA RANI V. SURAJ KUMAR [REFERRED TO]
INDEPENDENT SCHOOLS FEDERATION OF INDIA V. UNION OF INDIA [REFERRED TO]
ASPINWALL AND COMPANY KULSHEKAR MANGALORE VS. LALITHAPADUGADY [REFERRED TO]
GAGANDEEP PRATISHTHAN PRIVATE LIMITED VS. MECHANO [REFERRED TO]
H GANGAHANUME GOWDA VS. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED [REFERRED TO]
AHMEDABAD PVT PRIMARY TEACHERS ASSOCIATION VS. ADMINISTRATIVE OFFICER [REFERRED TO]
G SEKAR VS. GEETHA [REFERRED TO]
HINDUSTAN BROWN BOVERI LTD VS. C A PANCHAL [REFERRED TO]
SHANTIBEN L CHRISTIAN VS. ADMINISTRATIVE OFFICER AHMEDABAD MUNICIPAL SCHOOL BOARD [REFERRED TO]
M DEVARAJULU VS. ASST COMMISSIONER OF LABOUR [REFERRED TO]
MAHENDRA SINGH CHHABRA VS. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT [REFERRED TO]
HABIBIA GIRLS PRIMARY SCHOOL VS. NOORINISHA [REFERRED TO]
GURUNATH VITHAL TAMSE VS. NATIONAL TEXTILE CORPORATION [REFERRED TO]
H JAYARAMA SHETTY VS. SANGLI BANK LTD [REFERRED TO]
R P DHANDA VS. REGIONAL MANAGER UCO BANK [REFERRED TO]
ANANTA VISHWANATHAN VS. SHRI NARAYANA GURU HIGH SCHOOL [REFERRED TO]
SECRETARY, SIDDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION VS. APPELLATE AUTHORITY [REFERRED TO]
ANURADHA GULATI VS. DIRECTORATE OF EDUCATION [REFERRED TO]
COMMISSIONER IDAPPADI MUNICIPALITY VS. JOINT COMMISSIONER OF LABOUR [REFERRED TO]
ST. JOSEPHS COLLEGE VS. STATE OF U.P. [REFERRED TO]
PRAKASH AND ORS. VS. PHULAVATI AND ORS. [REFERRED TO]