HAKKIMUDDIN TAHERBHAI SHAKOR (TRUSTEE) Vs. STATE OF GUJARAT

Referred Judgements :-

SHIROMANI GURDWARA PRABANDHAK COMMITTEE V. SOM NATH DASS [REFERRED TO]
THE DADASAHEB RAWAL COOP V. RAMESH [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
YOGENDRA NATH NASKAR VS. COMMISSIONER OF INCOME TAX CALCUTTA [REFERRED TO]
MAHALAKSHMI OIL MILLS MAHALAKSHMI TRADERS RAMALINGESWARA OIL MILL JAVA KRISHNA OIL MILLS VS. STATE OF ANDHRA PRADESH:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:STATE OF ANDHRA PRADESH [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
STANDARD CHARTERED BANK VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
BHARAT CO OPERATIVE BANK LTD VS. CO OPERATIVE BANK EMPLOYEES UNION [REFERRED TO]
RAMANLAL BHAILAL PATEL VS. STATE OF GUJARAT [REFERRED TO]
JAGADISH RAI AGRWAL VS. STATE OF A P [REFERRED TO]
ARPIT JHANWAR VS. KAMLESH JAIN [REFERRED TO]
ABRAHAM MEMORIAL EDUCATIONAL TRUST VS. C SURESH BABU [REFERRED TO]