LAWS(GJH)-2007-11-33

MANISHABEN K. PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER

Decided On November 27, 2007

Manishaben K. Patel Appellant

V/S

DISTRICT PRIMARY EDUCATION OFFICER Respondents

Referred Judgements :-

NATWARLAL CHHOTULAL PATEL VS. STATE OF GUJARAT [REFERRED TO]

JUDGEMENT

(1.) XXXXXX (PJD) (Rule made absolute)

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