SUBHASH OCHHAVLAL SONI Vs. BANK OF BARODA

JUDGEMENT

(1.) In this matter, on 19.02.07, this Court issued Notice returnable on 14.03.07. Mr. Darshan Parikh appears for the respondent.

(2.) RULE, returnable today. Mr. Darshan Parikh waives service of notice.

(3.) Heard learned advocate Mr. T.R. Mishra on behalf of the petitioner and Mr. Darshan Parikh appearing for the respondent. With the consent of learned advocates, the matter is taken up for final hearing today.