LAWS(GJH)-2007-12-125

KISHORKUMAR MANUBHAI CHAUHAN Vs. STATE OF GUJARAT

Decided On December 28, 2007

Kishorkumar Manubhai Chauhan Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

NALLAPATI SIVAIAH V. SUB - DIVISIONAL OFFICER,GUNTUR,A.P. [REFERRED TO]

JUDGEMENT

(1.) XXXXX (VHP) Appeal allowed.

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