DISTRICT DEVE OFFICER Vs. RAJENDRASINH JASVANTSINH CHUDASAMA

Referred Judgements :-

SHAILENDRA NATH SHUKLA VS. VICE CHANCELLOR,ALLAHABAD UNIVERSITY [REFERRED TO]
BALBIR SINGH VS. KURUKSHETRA CENTRAL CO-OP. BANK LTD. [REFERRED TO]
CHAKRADHAR TRIPATHY VS. STATE OF ORISSA [REFERRED TO]
BHIKKU RAM VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT,ROHTAK [REFERRED TO]
ALEXANDER YESUDAS MAIKEL VS. PERFECT OIL SEALS AND IRP [REFERRED TO]
DEPUTY DIRECTOR OF HEALTH SERVICES,NASHIK VS. LATABAI RAJDHAR PATURKAR [REFERRED TO]
MADHYA PRADESH BANK KARMACHARI SANGH (MP) VS. SYNDICATE BANK [REFERRED TO]
S GOVINDARAJU VS. KARNATAKA S R T C [REFERRED TO]
M VENUGOPAL VS. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM A P [REFERRED TO]
NAVODAYA VIDYALAYA SAMITI VS. T C S NAIDU [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]
GENERAL MANAGER HARYANA ROADWAYS VS. RUDHAN SINGH [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. DARBARA SINGH [REFERRED TO]
KISHORE CHANDRA SAMAL VS. DIVISIONAL MANAGER ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD [REFERRED TO]
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD VS. MAMNI [REFERRED TO]
BALUBHAI G MAKWANA VS. STATE OF GUJARAT [REFERRED TO]
SHANKARAIAH VS. K S R T C [REFERRED TO]
RAMKISHAN VS. SAMRAT ASHOK TECHNICAL INSTITUTE [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD VS. RAMESH CHANDRA GOUDA [REFERRED TO]
JAYABHARAT PRINTERS AND PUBLISHERS PVT LTD VS. LABOUR COURT [REFERRED TO]
NATHU RAM SAINI VS. HINDUSTAN COPPER LTD [REFERRED TO]