(1.) In view of the leave note of Shri D.F.Amin, learned advocate appearing for the petitioner, S.O. to 25th June, 2007. To be placed in First Board. Interim relief to continue till then.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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