(1.) Leave to amend.
(2.) Affidavit-in-reply filed today on behalf of respondent No.1 is taken on record.
(3.) RULE. Learned A.G.P. Ms.M.D. Mehta waives service for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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