(1.) THE following question has been proposed for admission of this appeal:
(2.) SIMILAR issue has been considered by this Court in the case of CIT v. Shyam Intermediates Tax Appeal No. 1365 of 2006, which was decided on June 26, 2007.
(3.) THE appeal stands dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN