(1.) This Appeal has been preferred by the plaintiff in Regular Civil Suit No. 111 of 1976 under Section 100 CPC against the judgment and order dated 14th September, 1982 passed by the learned Assistant Judge, Gondal in Regular Civil Appeal No. 98 of 1981.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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