LAWS(GJH)-2007-5-6

HEMENRAKUMAR NARAYANDAS PATEL Vs. MRUDULABEN ARVINDBHAI DAVE

Decided On May 11, 2007
HEMENDRAKUMAR NARAYANDAS PATEL Appellant
V/S
MRUDULABEN ARVINDBHAI DAVE Respondents

JUDGEMENT

(1.) Petitioners-original defendants-appellants are before this Court praying that :

(2.) The facts leading to present Civil Revision Application are as under :

(3.) The learned trial Judge framed the following issues :