(1.) ADMIT .
(2.) AT the request of the learned advocates for the parties, these appeals are taken up for final hearing today, itself.
(3.) MR . KM Sheth learned advocate for the respondents claimants has supplied compilation containing relevant documents, therefore, R and P is not required.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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