PRITHVIRAJBHAI PRAHLADBHAI CHAUDHARY Vs. DISTRICT PRIMARY EDUCATION OFFICER

JUDGEMENT

(1.) Heard learned advocate Mr. Gautam M. Joshi appearing on behalf of petitioner - Pruthvirajbhai Prahladbhai Chaudhary and another petitioner - Ushaben Chaturbhai Patel of both the petitions respectively, Learned advocate Mr. M.P. Prajapati appearing on behalf of respondent No. 1, learned AGP Mr. Hukamsinh appearing on behalf of respondent Nos.2 and 3 - State Authorities and learned advocate Mr. D.K. Chaudhari appearing on behalf of respondent No.4.

(2.) The brief facts of both petitions are as under :

(3.) In both the matters, affidavit-in-reply is filed by Rameshbhai I. Patel, District Primary Education Officer, Mehsana and affidavit-in-reply on behalf of respondent No.4 is also filed. Thereafter, affidavit-in-reply to the reply of respondent No.4 is also filed by District Primary Education Officer. Mehsana.