LAWS(GJH)-2007-5-147

MRS LAKHI MULUBHAI MODHVADIA Vs. STATE OF GUJARAT

Decided On May 03, 2007
Mrs Lakhi Mulubhai Modhvadia Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) THIS group of Misc. Criminal Applications arise out of same complaint. Several aspects of the matter overlap. These applications have, therefore, been heard together and are being disposed of by this common order.

(2.) ON 16th November 2005, a complaint bearing C.R.No. I -170/2005 came to be lodged before Kamlabag Police Station of Porbandar District by one Kishor Bhimabhai Bhutia.

(3.) LAXMANBHAI Bhimabhai Odedara, after his arrest, came to be released on regular bail by this Court by an order dated 10th March 2006 passed in Criminal Misc. Application No.1340/2006.