INGERSOLL RAND INDIA LTD Vs. NARAYAN M SENDULKAR

Referred Judgements :-

THE MANAGEMENT,RANGASWAMY AND CO. V. D.V.JAGADISH,MAJOR AND ANR. [REFERRED TO]
MANAGEMENT OF EXPRESS NEWSPAPERS PRIVATE LIMITED MADRAS VS. WORKERS [REFERRED TO]
COOPER ENGINEERING LIMITED VS. P P MUNDHE [REFERRED TO]
S K VERMA VS. MAHESH CHANDRA [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS VS. STATE OF HARYANA [REFERRED TO]
HUSSAN MITHU MHASVADKAR VS. BOMBAY IRON AND STEEL LABOUR BOARD [REFERRED TO]
KANHAIYALAL AGRAWAL VS. FACTORY MANAGER GWALIOR SUGAR COMPANY LIMITED [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
BABU PARASU KAIKADI VS. BABU [REFERRED TO]
RAMESH B DESAI VS. BIPIN VADILAL MEHTA [REFERRED TO]
KISHORI LAL VS. SALES OFFICER DISTRICT LAND DEVELOPMENT BANK [REFERRED TO]
GUJARAT KAMDAR PANCHAYAT VS. MAIZE PRODUCTS [REFERRED TO]