LAWS(GJH)-2007-3-131

ARCHANABEN SHAILESHKUMAR PATEL Vs. REGIONAL PASSPORT OFFICER

Decided On March 30, 2007
Archanaben Shaileshkumar Patel Appellant
V/S
REGIONAL PASSPORT OFFICER Respondents

JUDGEMENT

(1.) RULE . Mr. Bipin Bhatt, learned counsel waives service of rule on behalf of respondent.

(2.) HAVING heard Mr. BG Patel, learned advocate for the petitioner and Mr. Bipin Bhatt, learned counsel for respondent and having carefully considered the contents of the petition as well as the documents annexed thereto, it appears that the following direction can meet the ends of justice : -