(1.) IT is further submitted by Mr. Thakore that the complainant has not complied with Rule 22 of the Rules (Prevention of Food Adulteration Rule 1955 ) the relevant part of which reads as under:-
(2.) IN the result the appeal is dismissed. The accused to surrender to his bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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