LAWS(GJH)-2026-1-11

BHARATBHAI KHUMSINGHBHAI SANGOD Vs. STATE OF GUJARAT

Decided On January 29, 2026
Bharatbhai Khumsinghbhai Sangod Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) Heard learned advocate Ms. Karishma Chauhan, for learned advocate Mr. Shivam Chokshi appearing for the petitioner, and learned AGP Ms. Kinjal Vyas appearing for the respondent -State.

(2.) By way of this petition, the petitioner has prayed for the following relief:

(3.) With the consent of the learned advocates appearing for the respective parties, the matter was taken up for final hearing. Hence, RULE. Learned AGP Ms. Kinjal Vyas waives service of rule on behalf of the respondent -State.