PRATI SHAILESH PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

KUMARI JAYSHREE CHANDRACHUD DIXIT V STATE OF GUJARAT [REFERRED TO]
M/S. KHANDELWAL METAL AND ENGINEERING WORKS AND ANR. V. UNION OF INDIA AND ORS. [REFERRED TO]
STATE OF TAMIL NADU AND ORS. V. K SHYAM SUNDER AND ORS. [REFERRED TO]
SAKHAWANT ALL VS. STATE OF ORISSA [REFERRED TO]
A S KRISHNA VS. STATE OF MADRAS [REFERRED TO]
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR VS. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS [REFERRED TO]
UNIVERSAL IMPORTS AGENCY ANOTHER VICTORY TRADERS VS. CHIEF CONTROLLER OF IMPORTS AND EXPORTS:CHIEF CONTROLLER OF IMPORTS AND EXPORTS [REFERRED TO]
PREM CHAND GARG VS. EXCISE COMMISSIONER U P [REFERRED TO]
STATE OF RAJASTHAN VS. SRIPAL JAIN [REFERRED TO]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED TO]
NEEL ALIAS NIRANJAN MAJUMDAR VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF KERALA AMALGAMATED MALABAR ESTATE PRIVATE LIMITED VS. GWALIOR RAYON SILK MANUFACTURING WVG CO LTD [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
A R ANTULAY VS. R S NAYAK [REFERRED TO]
UNNI KRISHNAN J P VS. STATE OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA VS. KARNAIL SINGH [REFERRED TO]
STATE OF TAMIL NADU VS. ANANTHI AMMAL [REFERRED TO]
S R BHAGWAT VS. STATE OF MYSORE [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SHRIRAM VINYL AND CHEMICAL INDUSTRIES VS. COMMISSIONER OF CUSTOMS MUMBAI [REFERRED TO]
GURUDEVDATTA VKSSS MARYADIT VS. STATE OF MAHARASHTRA [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
ISLAMIC ACADEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
RAMAKANT RAI VS. MADAN RAI [REFERRED TO]
STATE OF PUNJAB VS. NESTLE INDIA LIMITED [REFERRED TO]
P A INAMDAR VS. STATE OF MAHARASHTRA [REFERRED TO]
PUSHPAGIRI MEDICAL SOCIETY VS. STATE OF KERALA [REFERRED TO]
P A INAMDAR VS. SATE OF MAHARASHTRA [REFERRED TO]
ISLAMIC ACEDEMY OF EDUCATION VS. STATE OF KARNATAKA [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. R HANUMAIAH [REFERRED TO]
STATE OF GUJARAT VS. VALI MOHMED DOSABHAI SINDHI [REFERRED TO]
TATA POWER COMPANY LTD VS. RELIANCE ENERGY LIMITED [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NARAIN SINGH [REFERRED TO]
LAXMIDAS MORARJI VS. BEHROSE DARAB MADAN [REFERRED TO]
STATE OF ORISSA VS. MAMATA MOHANTY [REFERRED TO]
STATE OF H P VS. HIMACHAL PRADESH NIZI VYAVSAYIK PRISHIKSHAN KENDRA SANGH [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [REFERRED TO]
RAMESH ROUT VS. RABINDRA NATH ROUT [REFERRED TO]
STATE OF M P VS. RAKESH KOHLI [REFERRED TO]
PARTH KEYUR PARIKH VS. NHL MUNICIPAL MEDICAL COLLEGE [REFERRED TO]
BHAVI VIPULKUMAR SHAH VS. STATE OF GUJARAT [REFERRED TO]
VRUSHALI HIREN SHAH VS. NHL MUNICIPAL MEDICAL COLLEGE [REFERRED TO]
PRIYANKA VERMA C/O.VISHAMBHAR NATH VERMA VS. STATE OF GUJARAT THRO ITS SECRETARY AND 3 [REFERRED TO]
LAKSHMINDRA THEERTHA SWAMIAR OF SRI SHIRUR MUTT AND VS. COMMISSIONER HINDU RELIGIOUS ENDOWMENTS MADRAS [REFERRED TO]
NAMIT SHARMA VS. UNION OF INDIA [REFERRED TO]
MAHARSHI MAHESH YOGI VEDIC VS. STATE OF M.P. [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VELLORE VS. UNION OF INDIA [REFERRED TO]
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY VS. STATE OF A.P. [REFERRED TO]
JHARKHAND STATE ELECT. BOARD VS. M/S. LAXMI BUSINESS & CEMENT CO. P. LTD. [REFERRED TO]
STATE OF PUNJAB VS. RAFIQ MASIH [REFERRED TO]
S T SADIQ VS. STATE OF KERALA [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [REFERRED TO]
KOLASANI SAI YASHWANTH REDDY VS. STATE OF GUJARAT AND ORS. [REFERRED TO]
M/S MANUELSONS HOTELS PRIVATE LIMITED VS. STATE OF KERALA & OTHERS [REFERRED TO]