(1.) Heard learned advocates for the parties.
(2.) The applicants - original defendants claim to be aggrieved by rejection of Order 7 Rule 11 application, have preferred present Civil Revision Applications.
(3.) On 13.8.2015, this Court has issued notice and passed the following order :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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