KARSANBHAI JIVABHAI CHAMAR Vs. EXECUTIVE ENGINEER AND ORS.

Referred Judgements :-

RAJ KUMAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GOPAL CHANDRA MISRA [REFERRED TO]
AIR INDIA LIMITED VS. NERGESH MEERZA [REFERRED TO]
BALRAM GUPTA VS. UNION OF INDIA [REFERRED TO]
POWER FINANCE CORPORATION LIMITED VS. PRAMOD KUMAR BHATIA [REFERRED TO]
SHAMBHU MURARI SINHA VS. PROJECT AND DEVELOPMENT INDIA LIMITED [REFERRED TO]
BANK OF INDIA VS. O P SWARANKAR [REFERRED TO]
PUNJAB NATIONAL BANK VS. VIRENDER KUMAR GOEL [REFERRED TO]
STATE BANK OF PATIALA VS. ROMESH CHANDER KANOJI [REFERRED TO]
FOOD CORPORATION OF INDIA VS. RAMESH KUMAR [REFERRED TO]
BHASKAR LAXMAN JADHAV VS. KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY [REFERRED TO]