ESSAR STEEL LIMITED Vs. STATE OF GUJARAT

Referred Judgements :-

RAM NARIAN VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE VS. JASWANT SINGH CHARAN SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. RENUSAGAR POWER CO [REFERRED TO]
UNION OF INDIA VS. WOOD PAPERS LIMITED [REFERRED TO]
HARYANA FINANCIAL CORPORATION VS. JAGDAMBA OIL MILLS [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
A P GAS POWER CORPORATION LIMITED VS. ANDHRA PRADESH STATE REGULATORY COMMISSION [REFERRED TO]
EAGLE FLASK INDUSTRIES LIMITED VS. COMMISSIONER OF CENTRAL EXCISE PUNA [REFERRED TO]
BHAI JASPAL SINGH VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE NEW DELHI VS. HARI CHAND SHRI GOPAL [REFERRED TO]
COMMISSIONER OF SALES TAX GUJARAT STATE VS. INDIA CUTLERY STORES SURAT [REFERRED TO]