ASSTT. CIT Vs. NORMA DETERGENT (PVT.) LTD.

Referred Judgements :-

KALYAN KUMAR RAY VERSUS CIT [REFERRED TO]
DEEPAK BAJAJ VERSUS STATE OF MAHARASHTRA [REFERRED TO]
COLLECTOR OF CUSTOMS CALCUTTA VS. EAST INDIA COMMERCIAL CO LTD [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
V M SALGAOCAR AND BROS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX MUMBAI VS. ANJUM M H GHASWALA [REFERRED TO]
DELHI ADMINISTRATION VS. MANOHAR LAL [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. N R VAIRAMANI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. R RAMALINGAIR [REFERRED TO]
BILL & PEGGY MARKETING INDIA PVT LTD VS. CIT [REFERRED TO]
KARANVIR SINGH GOSSAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INSILCO LTD. [REFERRED TO]