(1.) Heard learned advocate Mr. RC Kakkad for the petitioner.
(2.) The petitioner who is the owner of land bearing Block No. 1114 at Pardi Parnera, Valsad wants to develop the land and for that purpose, he had got the said land converted into N.A. It appears that Writ Petition (PIL) No. 226 of 2015 has been filed by the private respondent No.8 herein seeking direction to concerned respondents to remove encroachment on land bearing Block No. 1118 situated adjacent to the aforesaid block.
(3.) The said PIL was disposed of by the Hon'ble Division Bench of this Court by order dated 02.03.2016 in which inter alia it was observed as under: