BEENA AMBALAL MAHIDA Vs. THE PRESIDENT/SECRETARY

Referred Judgements :-

COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. BALWANT REGULAR MOTOR SERVICE AMRAVATI [REFERRED TO]
R N GOSAIN VS. YASHPAL DHIR [REFERRED TO]
P R DESHPANDE VS. MARUTI BALARAM HAIBATTI [REFERRED TO]
BABU RAM ALIAS DURGAPRASAD VS. INDRAPALSINGH DEAD [REFERRED TO]
HIGH COURT OF MADHYA PRADESH THRU REGISTRAR VS. SATYA NARAYAN JHAVAR [REFERRED TO]
GYANENDRA SAHAY VS. TATA IRON AND STEEL CO LTD [REFERRED TO]
SURESH PATILKHEDE VS. CHANCELLOR UNIVERSITY OF MAHARASHTRA [REFERRED TO]
RAMESH CHANDRA SHAH VS. ANIL JOSHI [REFERRED TO]
STATE OF PUNJAB VS. DHANJIT SINGH SANDHU [REFERRED TO]
ISWARLAL MOHANLAL THAKKAR VS. PASCHIM GUJARAT VIJ COMPANY LTD. [REFERRED TO]
KALYANI MATHIVANAN VS. K V JEYARAJ [REFERRED TO]