Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(GJH)-2016-5-69
THE STATE OF GUJARAT Vs. DHIRUBHAI BHAILALBHAI CHAUHAN
Decided On May 05, 2016
The State of Gujarat
Appellant
V/S
Dhirubhai Bhailalbhai Chauhan
Respondents
JUDGEMENT
(1.) For the reasons recorded in the judgement, the Hon'ble Court has passed the following order : -
Click here to view full judgment.