(1.) Having regard to the peculiar facts of the case, it would be necessary to refer to the backdrop in which the present order is being passed.
(2.) On 26.09.2016, a Coordinate Bench of this court while issuing notice and granting ad-interim relief, passed the following order:
(3.) On 17.10.2016, the Bench passed the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN