REGENT COMPUTRONICS PVT. LTD.

Eco Maritime Ventures Ltd Appellant

V/S

Ing Bank Nv Respondents

Referred Judgements :-

SUPERINTENDENT TECH I CENTRAL EXCISE I D D JABALPUR VS. PRATAP RAI [REFERRED TO]
A B C LAMINART PRIVATE LIMITED VS. A P AGENCIES SALEM [REFERRED TO]
M V ELISABETH M V ELISABETH VS. HARWAN INVESTMENT AND TRADING PRIVATE LIMITED HANOEKAR HOUSE SWATONTAPETH VASCO DE GAMA GOA: HARWAN INVESTMENT AND TRADING CO [REFERRED TO]
VIDESH SANCHAR NIGAM LIMITED VS. M V KAPITAN KUD [REFERRED TO]
MALAYSIAN AIRLINES SYSTEMS BHD VS. STIC TRAVELS PRIVATE LIMITED [REFERRED TO]
EPOCH ENTERREPORTS VS. M V WON FU [REFERRED TO]
MAYUR LTD VS. VESSEL M V FORTUNE EXPRESS [REFERRED TO]
RAJ SHIPPING AGENCIES VS. M V BUNGA MAS TIGA [REFERRED TO]
RAJ SHIPPING AGENCIES VS. M V BUNGA MAS TIGA [REFERRED TO]
FUJAIRAH NATIONAL SHIPPING AGENCY VS. M V SAGAR SHAKTI [REFERRED TO]
KISHORE SAMRITE VS. STATE OF U.P [REFERRED TO]

JUDGEMENT

(1.) By this application, the applicant -original defendant has prayed for the following reliefs -

(2.) The parties are hereinafter described as per their position in the original suit.

(3.) The plaintiff herein filed Admiralty Suit No.27/16 in this Court on 18.05.2016. By an order dated 18.05.2016, this Court (Coram : A.J. Shastri, J.) passed an order of notice and arrest of the defendant and has observed thus -

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ECO MARITIME VENTURES LTD Vs. ING BANK NV

Referred Judgements :-

JUDGEMENT

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