SHANKARBHAI MAGANBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

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(2.) Facts in nutshell of the prosecution case are that complainant ­ Manojkumar Shivabhai Patel (Chamar) was serving as a peon in Golden High School at Kalol, where, the appellant -accused was serving as a Principal. On 04/02/1998 at about 1:00 p.m. when the complainant was on duty, the appellant - accused, allegedly gave filthy abuses to the complainant related to his caste in open and for the said alleged offence, a complaint came to be lodged against the appellant - accused. (Para 2)

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