NITABEN DINESHKUMAR OZA Vs. DINESHKUMAR ISHWARLAL OZA

Referred Judgements :-

AND ORS. [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
STATE OF BIHAR VS. HIRA LAL KEJRIWAL [REFERRED TO]
PATEL CHUNIBHAI DAJIBHA VS. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
SHYAM KISHORI DEVI VS. PATNA MUNICIPAL CORPORATION [REFERRED TO]
NANAK CHAND VS. GHANDRA KISHOKE AGGARWAL ANDOTHERS [REFERRED TO]
BHAGWAN DUTT VS. KAMLA DEVI [REFERRED TO]
JAGIR SINGH VS. RANBIR SINGH [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. DEEPAK MAHAJAN [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
SUBHASH CHANDER SHARMA VS. STATE OF PUNJAB [REFERRED TO]
JAGDISH JUGTAWAT VS. MANJU LATA [REFERRED TO]
CHATURBHUJ VS. SITA BAI [REFERRED TO]
AMARENDRA KUMAR PAUL VS. MAYA PAUL [REFERRED TO]
MALLAYYA VS. MAHADEVI [REFERRED TO]
CHARU KHURANA VS. UNION OF INDIA (UOI) [REFERRED TO]
MEHARUNNISA VS. SYED HABEEB [REFERRED TO]