BHAVENDRA H PARMAR Vs. STATE OF GUJARAT

Referred Judgements :-

ASIATIC ENGINEERING COMPANY (SUPRA). LORD HATERLAY IN R. V. CHURCH WARDENS OF ALL SAINTS WIGAN [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
RAMA NARANG VS. RAMESH NARANG [REFERRED TO]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [REFERRED TO]
NARENDRA BHIMABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
GHELABHAI POPATBHAI TARPARA VS. AGRICULTURAL PRODUCE MARKET COMMITTEE KALAVAD [REFERRED TO]
ASIATIC ENGINEERING CO VS. ACHHRU RAM [REFERRED TO]
K ANANTHAN PILLAI VS. STATE OF KERALA [REFERRED TO]
KAMASHI VS. A RADHAKRISHNAN [REFERRED TO]
T SUBRAMANIA CHETTIAR VS. DISTRICT SUPPLY OFFICER [REFERRED TO]
NAND LAL VS. STATE [REFERRED TO]