UDHDHAVDAS A NARSINGHANI Vs. STATE OF GUJARAT

Referred Judgements :-

ANDHRA PRADESH AND OTHERS V. APPALA SWAMY [REFERRED TO]
ADDITIONAL SUPDT. OF POLICE V. T. NATARAJAN [REFERRED TO]
ULAGAPPA AND ORS. V. DIV. COMMR.,MYSORE AND ORS [REFERRED TO]
STATE OF UTTAR PRADESH VS. BRAHM DATT SHARMA [REFERRED TO]
STATE OF MADHYA PRADESH VS. BANI SINGH [REFERRED TO]
UNION OF INDIA VS. ASHOK KACKER [REFERRED TO]
UNION OF INDIA VS. UPENDRA SINGH [REFERRED TO]
STATE OF PUNJAB VS. CHAMAN LAL GOYAL [REFERRED TO]
DEPUTY REGISTRAR COOPERATIVE SOCIETIES FAIZABAD VS. SACHINDRANATHPANDEY [REFERRED TO]
EXECUTIVE ENGINEER BIHAR STATE HOUSING BOARD VS. RAMESH KUMAR SINGH [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
FOOD CORPORATION OF INDIA VS. V P BHATIA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N RADHAKISHAN [REFERRED TO]
SPECIAL DIRECTOR VS. MOHAMMAD GHULAM GHOUSE [REFERRED TO]
P V MAHADEVAN VS. M D TAMIL NADU HOUSING BOARD [REFERRED TO]
M V BIJLANI VS. UNION OF INDIA [REFERRED TO]
P D AGRAWAL VS. STATE BANK OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUNISETTY SATYANARAYANA [REFERRED TO]
GOVERNMENT OF A P VS. V APPALA SWAMY [REFERRED TO]
SECRETARY FOREST DEPARTMENT VS. ABDUR RASUL CHOWDHURY [REFERRED TO]
STATE OF ORISSA VS. SANGRAM KESHARI MISRA [REFERRED TO]
CHAIRMAN, LIC OF INDIA VS. A. MASILAMANI [REFERRED TO]