CHANDRAKANT DAHYALAL SHAH Vs. CHAIRMAN - GUJARAT STATE HANDLOOM AND HANDICRAFT DEVELOPMENT CORPORATION LTD

Referred Judgements :-

K.S. KRISHNASWAMY VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
D S NAKARA VS. UNION OF INDIA [REFERRED TO]
STATE GOVERNMENT PENSIONERS ASSOCIATION VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
ACTION COMMITTEE SOUTH EASTERN RAILWAY PENSIONERS VS. UNION OF INDIA [REFERRED TO]
INDIAN SERVICES LEAGUE VS. UNION OF INDIA [REFERRED TO]
ALL INDIA RESERVE BANK RETIRED OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. P N MENON [REFERRED TO]
STATE OF RAJASTHAN VS. AMRIT LAL GANDHI [REFERRED TO]
K L RATHEE VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. BOOTA SINGH [REFERRED TO]
T N ELECTRICITY BOARD VS. R VEERASAMY [REFERRED TO]
STATE OF PUNJAB VS. J L GUPTA [REFERRED TO]
RAMRAO VS. ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION [REFERRED TO]
STATE OF PUNJAB VS. AMAR NATH GOYAL [REFERRED TO]
STATE OF BIHAR VS. BIHAR PENSIONERS SAMAJ [REFERRED TO]
M RAJA VS. CEERI EDUCATIONAL SOCIETY PILANI [REFERRED TO]