JAYNTIBHAI GANDABHAI PATEL Vs. GUJARAT RURAL HOUSING BOARD

Referred Judgements :-

WEST DERBY UNION V. METROPOLITAN LIFE ASSURANCE CO. [REFERRED]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED]
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY VS. SUBHASH CHANDRA YOGRAJ SINHA [REFERRED]
CALCUTTA TRAMWAYS COMPANY LIMITED VS. CORPORATION OF CALCUTTA [REFERRED]
KEDARNATH JUTE MANUFACTURING COMPANY LIMITED VS. COMMERCIAL TAX OFFICER [REFERRED]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED]
A N SEHGAL VS. RAJE RAM SHEORAN [REFERRED]
TRIBHOV AND AS HARIBHAI TAMBOLI VS. GUJARAT REVENUE TRIBUNAL [REFERRED]
D K YADAV VS. J M A INDUSTRIES LIMITED [REFERRED]
KERALA STATE HOUSING BOARD VS. RAMAPRIYA HOTELS PRIVATE LIMITED [REFERRED]
CANARA BANK VS. DEBASIS DAS [REFERRED]
PRAKASH RATAN SINHA VS. STATE OF BIHAR [REFERRED]
JATINDRA NATH BISWAS VS. R GUPTA SUPERINTENDENT OF POLICE [REFERRED]